Section 31(2)(b) in The Monopolies And Restrictive Trade Practices Act, 1969

[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2)(b) in The Monopolies And Restrictive Trade Practices Act, 1969

(b)prohibiting the owners of any class of undertakings or undertakings generally, from continuing to indulge in any monopolistic trade practices in relation to such goods or services, and

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Union of India - Subsection

Section 31(2)(b) in The Monopolies And Restrictive Trade Practices Act, 1969