Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(3) in Telangana Minor Forest Produce (Regulation of Trade) Act, 1971

(3)[ Any person desiring to sell any minor forest produce may sell the produce to the Government or the authorized officer or agent in such form and in such manner as may be prescribed.] [Substituted by Act No. 21 of 1974.]