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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of West Bengal - Subsection

Section 38(2)(d) in The West Bengal Comprehensive Area Development Act, 1974

(d)place, time and number of meetings of the District Comprehensive Area Development Councils and the rules of procedure to be followed at such meetings referred to in sub-section (3) of section 13;