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[Cites 0, Cited by 0] [Section 444A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 444A(3) in The U.P. Co-operative Societies Rules, 1968

(3)The registrar or the authorised officer shall, under provisions of sub-rule (6) of Rule 440, reserve constituencies/areas for weaker section and such reservation shall be made to the extent of the seats reserved by rotation in Hindi alphabetical order of the names of constituency/areas from which members of the Committee of Management are to be elected:Provided that the constituencies so reserved shall be allotted to scheduled castes/scheduled tribes, backward classes of citizens referred to in the explanation of sub-rule (1) of rule 393 and woman respectively in Hindi alphabetical order:Provided further that where the first alphabet in the names of more than one constituency is the same, reservation in such cases shall be regulated by the next alphabet in the names of such constituencies.