Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104(3)] [Section 104] [Entire Act] State of Assam - Subsection Section 104(3)(a) in Assam Urban Water Supply and Sewerage Board Act, 1985 (a)The Managing Director, in cases where the inspection and examination is done by any officer of the Board other than the Managing Director, and