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[Cites 0, Cited by 0] [Section 219(1)] [Section 219] [Entire Act]

State of Gujarat - Subsection

Section 219(1)(c) in The Gujarat Municipalities Act, 1963

(c)the want of drainage or scavenging, or the difficulty of arranging therein for the drainage or scavenging of any such buildings or blocks or area as aforesaid, or