Section 14 in Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017
14. Officers of University.
- The following shall be the officers of the University, namely:-(a)The chancellor;(b)The Vice Chancellor;(c)The Registrar;(d)The Chief Finance and Accounts Officer;(e)Controller of examinations;(f)Deans various faculty;(g)Dean of student affairs; and(h)such other officers as may be declared by the Statutes to be the officers of the University.
