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State of Rajasthan - Section

Section 19 in Rajasthan Public Service Commission (Limitation of Functions) Regulations, 1951

19. [ Ayurved Chikitsadhikari/ Unani Chikitsadhikari/ Homoeopathy Chikitsadhikari appointed in accordance with provision of the Rajasthan Ayurvedic, Unani, Homoeopathy and Naturopathy Service Rules, 1973.] [Added vide Notification dated 13.05.2013]