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Punjab-Haryana High Court

Harvinder Kaur And Another vs State Of Punjab on 23 October, 2019

Author: Fateh Deep Singh

Bench: Fateh Deep Singh

214-2        IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH


                                              CRM-M-40861-2019
                                              Date of Decision : 23.10.2019



Harvinder Kaur and another                                      .......Petitioners


                                   versus

State of Punjab                                                 ....Respondent



CORAM : HON'BLE MR. JUSTICE FATEH DEEP SINGH


Present:     Mr. Manjinder Singh, Advocate
             for the petitioners.

             Mr. Pawan Sharda, Senior DAG, Punjab
             for the respondent-State.


FATEH DEEP SINGH, J. (ORAL)

For orders, see detailed reasons recorded in a separate order passed today in 'CRM-M-38525-2019' titled as 'Sandeep Kaur versus State of Punjab.

(FATEH DEEP SINGH) 23.10.2019 JUDGE Neha Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No 1 of 1 ::: Downloaded on - 27-10-2019 20:20:49 :::