Punjab-Haryana High Court
Harvinder Kaur And Another vs State Of Punjab on 23 October, 2019
Author: Fateh Deep Singh
Bench: Fateh Deep Singh
214-2 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-40861-2019
Date of Decision : 23.10.2019
Harvinder Kaur and another .......Petitioners
versus
State of Punjab ....Respondent
CORAM : HON'BLE MR. JUSTICE FATEH DEEP SINGH
Present: Mr. Manjinder Singh, Advocate
for the petitioners.
Mr. Pawan Sharda, Senior DAG, Punjab
for the respondent-State.
FATEH DEEP SINGH, J. (ORAL)
For orders, see detailed reasons recorded in a separate order passed today in 'CRM-M-38525-2019' titled as 'Sandeep Kaur versus State of Punjab.
(FATEH DEEP SINGH) 23.10.2019 JUDGE Neha Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No 1 of 1 ::: Downloaded on - 27-10-2019 20:20:49 :::