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Union of India - Section

Section 55 in The Employees' Provident Funds Scheme, 1952

55. [ Form of accounts. [Substituted by Notification No. G.S.R. 284(E), dated 4.4.2019 (w.e.f. 2.9.1952.).]

- The accounts of the Employees' Provident Funds and the Employee' Provident Administration Account shall be maintained by the Commissioner in such form and in such manner as may be specified by the Central Board with the approval of the Central Government.]