67. Letting of fire work, burning straw, etc., or firing gun in or near a public place
Except at such times or places as are permitted by the Commissioner of City Police, Hyderabad from time to time, whoever in or near a street of public place(a)sets fire to or burns any rubbish or straw or any other matter, or(b)lights bonfire, or(c)lets off and throws a firework, and whoever in or within two hundred yards of any street or public place,(d)wantonly discharge a firearm, or(e)sends up a rocket or balloon, shall if he commits acts under Sub-sections (d) or (e), be punished with imprisonment for a term which may extend to eight days or fine which may extend to fifty rupees, and in other cases be punished with fine which may extend to fifty rupees.
