Allahabad High Court
U.P.S.R.T.C. vs Smt. Chandra Kant on 2 August, 2010
Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 725 of 1991 Petitioner :- U.P.S.R.T.C. Respondent :- Smt. Chandra Kant Petitioner Counsel :- S.K.Sharma,Sameer Sharma Respondent Counsel :- Prakash Chandra,A.K. Shukla Hon'ble Satya Poot Mehrotra,J.
Hon'ble Shyam Shankar Tiwari,J.
On prayer made by Shri Samir Sharma, learned counsel for the appellant, the case is directed to be listed in the next cause list so as to enable him to supply two typed copies of the impugned Award.
Lower Court record which is stated to have been received, as per the Office Report dated 25.1.2010, will be made available to the Court on the next date of listing.
Order Date :- 2.8.2010 Ajeet