Madhya Pradesh High Court
Lalaram vs Central Bureau Of Narcotics Thr. ... on 10 June, 2020
Author: Sunil Kumar Awasthi
Bench: Sunil Kumar Awasthi
1 High Court of Madhya Pradesh, Jabalpur Bench at Indore Miscellaneous Criminal Case No.15467/2020 Miscellaneous Criminal Case No.15499/2020 Miscellaneous Criminal Case No.15505/2020 Miscellaneous Criminal Case No.16050/2020 Miscellaneous Criminal Case No.16181/2020 Miscellaneous Criminal Case No.16261/2020 Miscellaneous Criminal Case No.16421/2020 Miscellaneous Criminal Case No.16433/2020 Miscellaneous Criminal Case No.17046/2020 Indore, Dated 10.06.2020 Parties through their learned counsel.
Case diary is not available.
Mr. Avdhesh Polekar, learned Panel Lawyer for the non-applicant / State of Madhya Pradesh prays for and is granted one week time to make available the case diary on the next date of hearing positively.
Matter be listed in the week commencing 22 nd June, 2020.
(S.K. Awasthi) Judge rcp Digitally signed by Ramesh Chandra Pithawe Ramesh Chandra Pithawe DN: c=IN, o=High Court of Madhya Pradesh Bench Indore, postalCode=452001, st=Madhya Pradesh, 2.5.4.20=dbcd6478673ed1cb472bfe4ff530b412bf73787574d3713fa86db0de124035d6, cn=Ramesh Chandra Pithawe Date: 2020.06.11 14:09:03 +05'30'