Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111] [Entire Act] Dadra And Nagar Haveli - Subsection Section 111(d) in The Dadra and Nagar Haveli Panchayat Regulation, 2012 (d)in sub-section (1) of section 13 5B, for the words "the House of the People or the Legislative Assembly of a State" the words "Panchayat" had been substituted.
