Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 10E in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956 10E. [ Salary to the Leader of the Opposition. [Section 10E to 10N Inserted by Act 72 of 1976 w.e.f. 19.7.1976] - There shall be paid to each Leader of the Opposition a salary of [[forty thousand rupees]] per mensem.
