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[Cites 0, Cited by 0] [Section 6(13)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(13)(d) in Tamil Nadu Fire Service Rules, 1990

(d)It shall be essentially the duty of the Driver Mechanic to see that all sanctioned appliances attached to the station are kept in perfect working condition at all times. He may be called upon to explain, if there is any breakdown or mechanical trouble in a vehicle, which could normally have been avoided by diligent action on his part.