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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Vaidya Vidhana Parishad Act, 1986

1. Short title, extent and commencement.

(1)This Act may be called the Andhra Pradesh Vaidya Vidhana Parishad Act, 1986.
(2)It extends to the whole of the State of Andhra Pradesh.
(3)It shall come into force on such date as the Government may, by notification, appoint.