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[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

Union of India - Subsection

Section 102(2)(b) in Consumer Protection Act, 2019

(b)the contest, lottery, game of chance or skill which are to be exempted under item (b) of sub-clause (iii) of clause (47) of section 2;