Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 3 in The Indian Stamp (Orissa Amendment) Act, 2001 3. Amendment of Section 6. - In the proviso to Section 6 of the principal Act, for the words "one rupee and eight annas", the words "ten rupees" shall be substituted.
