Section 35(2)(c) in Bengal Agricultural and Sanitary Improvement Act, 1920
(c)prescribing the manner of publication of a notice under section 6, a copy of the final statement of cost and the map under section 18, sub-section (2), and a copy of the detailed statement under section 20, sub-section (1), and prescribing the time within which objections and suggestions are to be made under section 6;