Kerala High Court
Chenthrappinni Aided Higher Secondary ... vs State Of Kerala on 26 March, 2021
Author: Devan Ramachandran
Bench: Devan Ramachandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
FRIDAY, THE 26TH DAY OF MARCH 2021 / 5TH CHAITHRA, 1943
WP(C).No.30758 OF 2016(T)
PETITIONERS:
1 CHENTHRAPPINNI AIDED HIGHER SECONDARY SCHOOL
REPRESENTED BY ITS MANAGER, P.O. CHENTHRAPPINNI,
TRICHUR - 680 687.
2 PRADEEP M.V., GUEST LECTURER (COMPUTER APPLICATION),
CHENTHRAPPINNI AIDED HIGHER SECONDARY SCHOOL, P.O.
CHETHRAPINNI, THRISSUR-680687.
3 RAJESH E.R., GUEST LECTURER (COMPUTER SCIENCE),
CHENTHRAPPINNI AIDED HIGHER SECONDARY SCHOOL, P.O.
CHETHRAPINNI, THRISSUR-680687.
4 SREEKANTH P., GUEST LECTURER (CHEMISTRY),
CHENTHRAPPINNI AIDED HIGHER SECONDARY SCHOOL, P.O.
CHETHRAPINNI, THRISSUR-680687.
5 NASIYA P.K.., GUEST LECTURER (COMMERCE),
CHENTHRAPPINNI AIDED HIGHER SECONDARY SCHOOL, P.O.
CHETHRAPINNI, THRISSUR-680687.
6 RUKSANA K.Z, GUEST LECTURER (COMMERCE),
CHENTHRAPPINNI AIDED HIGHER SECONDARY SCHOOL, P.O.
CHETHRAPINNI, THRISSUR-680687.
7 SANTHI T.H., GUEST LECTURER (PHYSICS), CHENTHRAPPINNI
AIDED HIGHER SECONDARY SCHOOL, P.O. CHETHRAPINNI,
THRISSUR-680687.
8 BABY SHAJNA A.K, GUEST LECTURER (ENGLISH),
CHENTHRAPPINNI AIDED HIGHER SECONDARY SCHOOL, P.O.
CHETHRAPINNI, THRISSUR-680687.
9 PRABITHA PRATHAPAN, GUEST LECTURER (ECONOMICS),
CHENTHRAPPINNI AIDED HIGHER SECONDARY SCHOOL, P.O.
CHETHRAPINNI, THRISSUR-680687.
BY ADVS.
SRI.M.R.ANISON
SMT.V.BHARGAVI (PANANGAD)
SMT.K.P.GEETHA MANI
SMT.P.A.RINUSA
WPC 30758/16
2
RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY THE SECRETARY TO
GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.
3 THE DIRECTOR OF HIGHER SECONDARY
EDUCATION, DIRECTORATE OF HIGHER SECONDARY
EDUCATION, HOUSING BOARD BUILDING,
SHANTHI NAGAR, THIRUVANANTHAPURAM-6595001.
4 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION, OFFICE OF THE REGIONAL DEPUTY DIRECTOR
OF HIGHER SECONDARY EDUCATION, ERNAKULAM,
EDAPPALLY, KOCHI - 24.
SRI. P.M.MANOJ - SR.GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
26.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC 30758/16
3
JUDGMENT
The learned counsel for the petitioners submitted that since pending this lis, all the reliefs as sought for in this Writ Petition by the petitioners have already been acceded to by the competent respondents, no further orders are required. She, therefore, prayed that this Writ Petition be dismissed as having been not pressed.
This writ petition is, therefore, dismissed as having been not pressed.
Sd/-
DEVAN RAMACHANDRAN
RR JUDGE