Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 25 in The Satara, Sholapur and Southern Maratha Country Laws Act, 1863 25. The following village in pargana Nargund:- (1)Mauje Nargund.(2)Mauje Bairanhatti.(3)Mauje Dandapur.(4)Mauje Karvinkop.(5)Mauje Jagapur.(6)Mauje Maujepeth.(7)Mauje Arbaun.(8)Mauje Somapur.(9)Mauje Burlkatti.(10)Mauje Siddapur.(11)Mauje Chikk Nargund.(12)Mauje Kankikop.(13)Mauje Halgop.
