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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(e) in Rules under the Pharmacy Act, 1948

(e)"Returning Officer" means, for the purpose of an election under clause (a) of Section 19, the Registrar, and includes any officer deputed for the time being by the said Registrar to perform, or assist him in, his duties under the Act.