Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 4 in The Courier Imports and Exports (Electronic Declaration and Processing) Regulations, 2010

4. Packing of goods to be imported or exported by courier.

(1)For the purposes of these regulations, the imported or export goods shall be packed separately for documents and goods.
(2)Imported or export goods shall bear a declaration from the sender or consignor regarding the contents of each of the packages and the total value thereof.