Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 6 in The Bharathiar University Statutes 6. Extent Act-S. 1.(2). - The jurisdiction of the University extends to the area comprising the Districts of Coimbatore, Nilgiris and [Periyar] [Now Erode district.] in the State of Tamil Nadu.
