Section 13(1)(d) in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

(d)The Gram Panchayat shall have the right to supervise the construction work being performed by the Gram Nirman Samiti;

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