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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(3) in The U.P. Essential Commodities (Display of Prices and Stocks and Control of Supply and Distribution) Order, 1977

(3)Without prejudice to sub-clause (2) every manufacturer, producer or distributor shall supply such information as may be required by the State Government in respect of supply and distribution of the scheduled commodities.