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Himachal Pradesh High Court

Shankar Singh Thakur vs . Sandeep Kumar & Anr. on 28 October, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Shankar Singh Thakur Vs. Sandeep Kumar & anr.

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CWP no. 7291 of 2021 28.10.2022 Present:- Mr. Ajay Sharma, Sr. Advocate with Mr. Atharv Sharma,Advocate, for the petitioner.

Ms. Shubh Mahajan, Advocate, for respondent No.1.

Mr. V.B. Verma, Advocate, for respondent No.2.

Reply on behalf of respondent No.1 has not been filed.

Be filed within one week, failing which respondent No.1 shall remain present along with relevant records on the next date of hearing. List on 11.11.2022 before the appropriate Bench.

( Tarlok Singh Chauhan) Judge (Virender Singh) Judge 28th October, 2022 (Guleria) ::: Downloaded on - 29/10/2022 20:33:05 :::CIS