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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1)(c) in Election Symbols (Reservation and Allotment) Order, 1968

(c)[ the un-recognised political parties and the addresses of their headquarters registered with the Commission;] [Substituted by Notification No.56/2000/Judl.iii, dated 1.12.2000.] and