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Punjab-Haryana High Court

Shrimati Abha Rathore vs State Of Haryana And Another on 28 April, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH


                                            R.F.A. No. 4640 of 2001 (O&M)

Shrimati Abha Rathore
                                    ....... Appellant
             Versus


State of Haryana and another
                                    ...... Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: None for the appellant.

Mr. Ashish Gupta, AAG, Haryana. RAJESH BINDAL J.

In view of the detailed reasons recorded in a separate order of even date passed in R.F.A. No.1660 of 2000 State of Haryana and another Versus Smt. Harnami and others the present appeal is disposed of in the same terms.

(RAJESH BINDAL) 28.04.2010 JUDGE sarita