Section 25 in The United Provinces Indian Medicine Act, 1939
25. Maintenance of Register.
- The [Registrar] [Substituted for the word 'Board' by U. P. Act No. 7 of 1956.] shall maintain a register of Vaidyas [and] [Inserted by U. P. Act No. 7 of 1956.] Hakims, [* * *] [Deleted by U. P. Act No. 7 of 1956.] practising in the Uttar Pradesh in the prescribed form.
