Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 581 in Bihar Education Code, 1961 581. Repairs. - All repairs to departmental buildings are carried out depart-mentally. The officer responsible should budget each year for the sum likely to be required for repairs during the following year.
