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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(1) in Indian Medicine Central Council (Post Graduate Ayurveda Education) Regulations, 2016

(1)The process of grant or denial of permission to the Ayurveda colleges for taking admissions in post-graduate course shall be completed by the 31st July of each academic session.