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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(4) in National Institute of Fashion Technology Statutes, 2020

(4)Such long term contract employees, except those holding the posts of Director (Head Office), Campus Director, Director (Finance and Accounts), Director (National Resource Centre), Director (Information Technology) and Project Engineer, shall be considered for regular appointment after satisfactory completion of five years of service.