Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94B] [Entire Act] State of Karnataka - Subsection Section 94B(3) in Karnataka Land Revenue Act, 1964 (3)Nothing in this section shall apply to forest land except any land referred to in sub-section (2) of section 79 which is classified as forest land.]