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Rajasthan High Court - Jodhpur

Smt. Bhanwari Devi vs Sawar Lal Verma on 16 November, 2018

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 1430/2018 Smt. Bhanwari Devi

----Petitioner Versus Sawar Lal Verma & Anr.

----Respondents For Petitioner(s) : Mr. Niranjan Patel JUSTICE DINESH MEHTA Order 16/11/2018 Issue notice to respondents No.2, returnable within six weeks.

(DINESH MEHTA),J Anurag/32 Powered by TCPDF (www.tcpdf.org)