Rajasthan High Court - Jodhpur
Smt. Bhanwari Devi vs Sawar Lal Verma on 16 November, 2018
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 1430/2018 Smt. Bhanwari Devi
----Petitioner Versus Sawar Lal Verma & Anr.
----Respondents For Petitioner(s) : Mr. Niranjan Patel JUSTICE DINESH MEHTA Order 16/11/2018 Issue notice to respondents No.2, returnable within six weeks.
(DINESH MEHTA),J Anurag/32 Powered by TCPDF (www.tcpdf.org)