Punjab-Haryana High Court
Jitendra M. Gada vs State Of Haryana And Another on 23 November, 2022
Author: Anoop Chitkara
Bench: Anoop Chitkara
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
116-11 CRM-M-54325-2022 (O&M)
Date of decision:23.11.2022
Jitendra M Gada ...Petitioner
Versus
State of Haryana and another ...Respondent
CORAM: HON'BLE MR. JUSTICE ANOOP CHITKARA
Present: Mr. Saurabh Dalal, Advocate for the petitioner(s)
Mr. Manish Bansal, DAG, Haryana.
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For detailed order, see the judgment of even date passed in CRM-M-54196-2022, titled as "Jitendra M Gada Vs. State of Haryana and another."
(ANOOP CHITKARA) JUDGE 23.11.2022 sonia arora Whether speaking/reasoned: Yes Whether reportable: No. 1 of 1 ::: Downloaded on - 25-11-2022 03:39:14 :::