Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Uttar Pradesh - Subsection Section 25(a) in The U.P. Government Estates Thekedari Abolition Rules, 1960 (a)the enforcing of the attendance of witnesses and examining them on oath, affirmation or otherwise, and the issue of a commission on request to examine witnesses abroad;
