Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 39 in Rajasthan Non-Government Educational Institutions Act, 1989

39. Protection for acts done under the Act

.— No suit prosecution or other legal proceeding shall lie against the State Government or any authority or officer or servant of the State Government for any act done or purporting to be done or for any damage caused by any action taken in carrying out the provisions of this Act or the rules made thereunder.