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Bengal Presidency - Section

Section 143 in Calcutta Port Act, 1890

143. Application of certain provisions of the Act to aircraft.- The provisions of sections 35, 89, 91, 97, 99 to 102 (both inclusive), 104, 104A, 105, 106, 121, 122, 126 and 135 shall apply in relation to all aircraft making use of the port while on water as they apply in relation to vessels.