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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Mizoram - Subsection

Section 31(2)(c) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

(c)particulars of house site and house to be allotted, in case of displaced families who have no other suitable land for settlement;