Himachal Pradesh High Court
State Of H.P vs . Nokhu Ram on 25 July, 2022
Bench: Sabina, Satyen Vaidya
State of H.P vs. Nokhu Ram .
Cr.M.P(M) No. 1526 of 2022 25.07.2022 Present: Mr. Kunal Thakur, Deputy Advocate General for the appellant-applicant.
Let Lower Court record be summoned for 5th December, 2022.
r to ( Sabina )
Judge
July 25, 2022 ( Satyen Vaidya )
(naveen) Judge
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