Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 445] [Entire Act] State of Jharkhand - Subsection Section 445(3) in Jharkhand Municipal Act, 2011 (3)The Municipal Commissioner or the Executive Officer may regulate the use of materials, design or construction or other practices for interior decoration in accordance with the rules and the regulations made in this behalf.
