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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(9) in The Railway Passengers (Cancellation of Ticket and Refund of Fare) Rules, 2015

(9)In case of cancellation of trains, automatic full refund of fare on confirmed or RAC e-tickets shall be directly credited to the account from which booking transaction took place and on-line cancellation or filing of TDR shall not be required in such case.