Section 1628 in The Pneumatic Tyres And Tubes For Automotive Vehicles (Quality Control) Order, 2009
1628.
S.O. 2953 (E), dated 19.11.2009. - In exercise of the powers conferred by section 14 of the Bureau of Indian Standards Act, 1986 (63 of 1986), the Central Government after consulting the Bureau of Indian Standards, hereby makes the following Order, namely:-
