Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Manipur - Subsection Section 25(5) in Manipur Technical University Act, 2016 (5)The minutes of meetings of the Board shall be recorded and maintained by the Registrar who is the ex-officio Secretary of the Board.
