Section 9(1)(c) in Himachal Pradesh Minor Minerals (Concession) and Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2015

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

(c)third priority shall be given to a person who intends to set up a mineral based industry in the State:

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