Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 19 in The Rajasthan Homoeopathic Medicine Act, 1969

19. Payment of allowances.

(1)There shall be paid to the members of the Board such travelling and daily allowances as may be prescribed.
(2)No member other than the Chairman shall receive any pay.
(3)The Chairman may receive such pay, allowances or emoluments, as may be prescribed.