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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Sikkim - Subsection

Section 15(2) in Sikkim Prohibition of Beggary Act, 2004

(2)Penality for Beggging. - The Advisory Committee constituted under sub-section (1) or any member thereof, may visit at all reasonable times and after due notice to the Superintendent any Certified Institution in which beggar and offenders are detained.