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[Cites 0, Cited by 9] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(e) in U.P. Urban Planning and Development Act, 1973

(e)'development' with its grammatical variations, means the carrying out of building, engineering, mining or other operations in, on, over or under land, or the making of any material change in any building or land, and includes re-development: